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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Goa - Subsection

Section 180(1)(b) in The Goa Panchayat Raj Act, 1994

(b)all the members or more than [one half] [Substituted by the Amendment Act 1 of 1997.] of the members of a Zilla Panchayat have resigned; [or] [Inserted by the Amendment Act 13 of 2001.]