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[Cites 2, Cited by 168] [Constitution]

Constitution Article

Article 347 in Constitution of India

347. Special provision relating to language spoken by a section of the population of a State

On a demand being made in that behalf the President may, if he is satisfied that a substantial proportion of the population of a State desire the use of any language spoken by them to be recognised throughout that State or any part thereof for such purpose as he may specify.