Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 57] [Entire Act] Union of India - Subsection Section 57(11) in The Indian Evidence Act, 1872 (11)The commencement, continuance and termination of hostilities between [the Government of India] [Substituted by A.O.1950, for "the British Crown".] and any other State or body of persons;
