Section 1(2) in Rajasthan Wild Animals and Birds Protection Act, 1951
(2)[It extends to the whole of the Rajasthan.] [The Act came into force with effect from 15.8.1952 vide Notification No. F.8(4) for/52, dated 12.8.1952 (Made by His Highness the Rajpramukh on the 23rd day of May, 1951) (Published in Rajasthan Gazette, Part-I, dated 16.8.1952, Page 452).]
