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Bombay High Court

Nadira Shaban Ahmad And 2 Ors vs Commissioner Mmrda And Ors on 24 February, 2023

Author: Neela Gokhale

Bench: G.S. Patel, Neela Gokhale

                                                                 11-OSWP-4025-2022+.DOC




                   Amol



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                WRIT PETITION NO. 4025 OF 2022
                                                WITH
                          INTERIM APPLICATION (L) NO. 32032 OF 2022
                                                   IN
                                WRIT PETITION NO. 4025 OF 2022
                                                WITH
                          INTERIM APPLICATION (L) NO. 33406 OF 2022
                                                   IN
                                WRIT PETITION NO. 4025 OF 2022


                   Nadira Shaban Ahmad & Ors                              ...Petitioners
                         Versus
                   Commissioner MMRDA & Ors                             ...Respondents


                   Mr Aseem Naphade, Akshay P Shinde , for the Petitioner.
                   None for the Respondent.

AMOL
PREMNATH
JADHAV                                 CORAM        G.S. Patel &
Digitally signed
by AMOL
PREMNATH
                                                    Neela Gokhale, JJ.

JADHAV Date: 2023.02.27 11:24:05 +0530 DATED: 24th February 2023 PC:-

1. Advocate for the MMRDA is not present today. We believe the presence of MMRDA's advocate is required.
Page 1 of 2

24th February 2023 11-OSWP-4025-2022+.DOC

2. List the Interim Applications on 3rd March 2023.

3. We request the advocates for the Petitioners to give fresh notice.

(Neela Gokhale, J) (G. S. Patel, J) Page 2 of 2 24th February 2023