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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(j) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(j)"Higher Secondary Pass Marks" means the marks obtained by a candidate while completing Higher Secondary School Leaving Certificate at the level of higher secondary (plus two) by obtaining minimum eligibility pass marks as prescribed by the competent authority in this context;