Section 95 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
95. Pronouncement of order by any one member of the bench.
(1)Any Member of the Bench may pronounce the order for and on behalf of the Bench.(2)When an order is pronounced under this rule, the Court Master shall make a note in the order sheet, that the order of the Bench was pronounced in open court.
