Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 12] [Entire Act]

State of Rajasthan - Section

Section 10 in Rajasthan Prevention of Anti-Social Activities Act, 2006

10. Constitution of Advisory Boards.

(1)The State Government shall constitute one or more Advisory Boards for the purposes of this Act.
(2)Every such Board shall consist of a Chairman and two other members who are, or have been, Judges of any High Court.