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[Cites 0, Cited by 0] [Section 19A(18)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(18)(b) in The Sugar Development Fund Rules, 1983

(b)certificate from the bank certifying the rate of interest charged by it on amount of loan extended against hypothecated buffer stock and the amount of interest paid or payable by the sugar factory to the bank and amount of additional credit extended by the bank as per Annexure-II to the Form X.