Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 81 in Delhi Wakf Board Regulations, 1963 81. Fixation of date and time of meetings. - The Chairman shall fix date and time for ordinary meetings of the Board at his own instance or on special request from at least 4 members of the Board for an urgent meeting if such contingency arises.
