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Supreme Court - Daily Orders

Suresh Ramakant Padwal vs Darshan Developers on 2 May, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                 1

     ITEM NO.34                          COURT NO.1                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

          Miscellaneous Application No.         1047/2021 in SLP(C) No. 10549/2017


     SURESH RAMAKANT PADWAL & ORS.                    NON-APPLICANT(S)/PETITIONER(S)

                                                VERSUS

     DARSHAN DEVELOPERS & ORS.                           APPLICANT(S)/RESPONDENT(S)

     IA No. 136759/2023 - APPLICATION FOR SUBSTITUTION
     IA No. 791/2024 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 59684/2021 - APPROPRIATE ORDERS/DIRECTIONS

     WITH
     Diary No(s). 41615/2023 (IX)
     FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 208562/2023


     Date : 02-05-2025 These matters were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE SANJAY KUMAR
                         HON'BLE MR. JUSTICE K.V. VISWANATHAN


     For Petitioner(s)             Mr. P. N. Puri, AOR
                                   Mr. Aman Vachher, Adv.
                                   Mr. Yadunath Choudhary, Adv.
                                   Mr. Dhiraj, Adv.
                                   Mr. Chinmoy Acharya, Adv.
                                   Mr. Ashutosh Dubey, Adv.
                                   Mrs. Anshu Vachher, Adv.
                                   Ms. Abhiti Vachher, Adv.
                                   Mr. Akshat Vachher, Adv.
                                   Ms. Nandni Sharma, Adv.
                                   Mr. Amit Kumar, Adv.
                                   Mr. Jasvinder Choudhary, Adv.

                                   Mr. Shadan Farasat, Sr. Adv.
                                   Mr. Bharat Gupta, AOR
Signature Not Verified
                                   Mr. Aman Naqvi, Adv.
Digitally signed by
babita pandey
Date: 2025.05.03

     For Respondent(s)             Mr. Chirag M. Shroff, AOR
16:56:53 IST
Reason:


                                   Mrs. Mahima C Shroff, Adv.
                                   Mr. Dhananjay Kataria, Adv.
                                  2

                     Mr. Omkar Deshpande, Adv.
                     Mr. Siddharth Dharmadhikari, Adv.
                     Mr. Aaditya Aniruddha Pande, AOR


         UPON hearing the counsel, the Court made the following
                             O R D E R

In view of the information received from the Indian Institute of Technology1 – Bombay, Powai, Mumbai, Maharashtra, the applicant

- Darshan Developers is directed to pay ₹7,08,000/-(Rupees Seven Lakh Eight Thousand only) to IIT, Bombay, within a period of four weeks from today.

On the said payment being made, the IIT, Bombay will carry out the inspection in terms of this Court’s orders dated 29.04.2024 and 14.11.2024.

The report will be submitted by the IIT, Bombay, within a period of eight weeks from the date payment is made. Re-list in the week commencing 01.09.2025.

    (BABITA PANDEY)                             (R.S. NARAYANAN)
      AR-CUM-PS                               ASSISTANT REGISTRAR




1    For short, “IIT”.