Calcutta High Court (Appellete Side)
M/S. Ganapati Yarn Products (P) Ltd vs West Bengal Financial Corporation & Ors on 16 April, 2015
Author: I.P. Mukerji
Bench: I.P. Mukerji
1
03
16.04.2015
pg.
CAN 2218 of 2015 in WP No. 10264 (W) of 2003 M/s. Ganapati Yarn Products (P) Ltd.
Vs. West Bengal Financial Corporation & Ors. Mr. Partha Pratim Mukherjee ... For the petitioner Mr. Amiya Kumar Sur ... For the WBFC Sufficient cause is shown. The order dated 25th November, 2013 is set aside. Let the writ application (WP 10264 (W) of 2003) is restored to its original file and number.
The present application for restoration (CAN 2218 of 2015) is allowed.
(I.P. Mukerji, J.)