Supreme Court - Daily Orders
Central Warehousing Corporation vs M/S Fortpoint Automotive Pvt Ltd on 15 February, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.111 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9342/2013
CENTRAL WAREHOUSING CORPORATION Appellant(s)
VERSUS
M/S FORTPOINT AUTOMOTIVE PVT LTD Respondent(s)
Date : 15-02-2024 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s)
Mr. Shaiwal Srivastava, Adv.
Mrs. Rachna Gupta, AOR
For Respondent(s)
Mr. Buddy.A.Ranganadhan, Adv.
Mr. A. V. Rangam, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter before a Bench of which one of us (Abhay S.Oka,J.)is not a member.
(ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2024.02.19
17:25:18 IST
Reason: