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Supreme Court - Daily Orders

Central Warehousing Corporation vs M/S Fortpoint Automotive Pvt Ltd on 15 February, 2024

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.111                               COURT NO.7               SECTION III

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).    9342/2013

     CENTRAL WAREHOUSING CORPORATION                                    Appellant(s)

                                                        VERSUS

     M/S FORTPOINT AUTOMOTIVE PVT LTD                                   Respondent(s)


     Date : 15-02-2024 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)
                                       Mr. Shaiwal Srivastava, Adv.
                                       Mrs. Rachna Gupta, AOR

     For Respondent(s)
                                       Mr. Buddy.A.Ranganadhan, Adv.
                                       Mr. A. V. Rangam, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter before a Bench of which one of us (Abhay S.Oka,J.)is not a member.



                         (ANITA MALHOTRA)                           (AVGV RAMU)
                            AR-CUM-PS                              COURT MASTER




Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2024.02.19
17:25:18 IST
Reason: