Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(2)(a) in Himachal Pradesh Para-Veterinary Council Act, 2010

(a)"Company" means anybody corporate and includes a firm, institution, a society, a trust or other association of individual; and