Section 24 in Bihar Legal Metrology (Enforcement), Rules, 2014
24. Certificate of verification to be exhibited.
- The person to whom a certificate of verification is issued shall exhibit the same in a conspicuous place in the premises where the weights, measures or weighing or measuring instruments to which the certificate relates are used:Provided that in the case of itinerant vendor, the certificate shall be kept with the person:Provided further that in the case of vehicle tank, the certificate of verification shall be kept with the vehicle.
