Karnataka High Court
State Of Karnataka vs Sri. B M Lokesh on 25 January, 2012
Author: B.S.Patil
Bench: B.S.Patil
'ifif?'2€:l%E65;'2i3E E E EN 3H5: EEEGH CQEERE' GE" §§ARNA'§AKA ERIE BAN DATED '€518 'FEB 25% 132:? (:2? J;h\fU;%R':",__ 26: j _ BEFORE mg HQNBLE MR.JUSTZ_CE :B}S;.,P}>:;:*::, "
w.P.No.26665 291; (KLR--s_RR SUE; 1 "
BETWEEN: ' x ' V ' State of Karnataka, Bépartmsni 0? R6':/€IiL':€§ Vidhana Soudha '- V j Dr.B.R,Ambedka: 'v7e€dhi,,"' --
Banga1or'€--{}1, _ , Repby its S<3€r4¢€--3%ry;*" . U ::fi PETITIONER (By Sr: D.R.Rajashe3%;;;;ragpa,"Sp:.;Q3} IEII): V A A .
$1. Sn BJ'v'iE_§§l:f<;sIE:" "
SE0 i\«'§uni7G:§Ira;3g,>a, .
Ageai about 5{}.égearS.§ Rf 53§f?&§3§z::1a:§:a.r:;f§§%g{ Efiiéagfig " V' -Jaia 33752:, ..
g » 8:2m_ga.i§:e§J'§%:3r_: §Ad:1i:'Z*;;:a:na}} '§'aiu%;§ ' Zi3isijri§:?;.
' 2* 'Sp€§:?i.é£' :.§eéEpué}r CQI?f}I'£E§SS§§R€E'" gfiévsmgs} _ Bangfgaiorea £3§s§;:"i{:€, V._OffiC:§ E}? ii-Z36 §s=:§;;:;y Camiiéésséaafizg ' ;:mé;':ge5%, :>a€¢0{§ce Buéééirsg, ?;?€ar'3~«':i§éy {Xvi} {famyé Campéexé '§§,{,%.;§{e3a:i Eéar;g2:&0rs:--i"29. RES?@'§BE?eET7§'§ Tézgs 'WTEE peéiiéezz $59: §§%i'§ agaées' zlriictiss 22% $1 22'? 9? £36 ""'a;i:;;?1§;':2:2;iu{¢:%<:::": of Endéag p:'.;1}r*éag;f ':9 qzzagh €326 i3?:'§€f' éziéadi