Supreme Court - Daily Orders
Kusum Agency vs Union Of India on 28 January, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.29 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).1922/2019
(Arising out of impugned final judgment and order dated 19-12-2018
in SCA No.17573/2018 passed by the High Court Of Gujarat At
Ahmedabad)
KUSUM AGENCY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 28-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Purvish Jitendra Malkan, AOR
Mr. Aamir Kadri, Adv.
Ms. Dharita P. Malkan, Adv.
Ms. Deepa Goraria, Adv.
Mr. Raghaev R., Adv.
Mr. Alok Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.01.28 17:14:13 IST Reason: