Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in The U.P. Economizer Rules, 1959

13. Duplicate Certificate.

- A duplicate of any certificate granted under section 7 or section 8, which for the time being is in force shall be granted by the Chief Inspector on the application of the owner of the economizer if the Chief Inspector is satisfied that the duplicate is required for a bona fide purpose.