Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243X] [Entire Act] Union of India - Subsection Section 243X(c) in Constitution of India, 1950 (c)provide for making such grants-in-aid to the Municipalities from the Consolidated Fund of the State; and
