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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2) in The Industrial Development Bank Of India General Regulations, 1994

(2)No nomination shall be valid unless it is complete in all respects and received, in the head office of the Development Bank on a working day not less than fourteen clear days before the date fixed for the meeting.