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[Cites 0, Cited by 0] [Section 38(8)] [Section 38] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 38(8)(c) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(c)the dealer is seeking the refund of this amount or to apply this amount under clause (b) of sub-section (3),