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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(6) in Madurai-Kamaraj University Act, 1965

(6)All Colleges including oriental colleges, within the University area which immediately before the notified date -
(a)continue to be affiliated to or recognised by the University of Madras; and
(b)provide courses of study for admission to the examination for degrees of the University of Madras,
shall be deemed to be colleges affiliated to the [Madurai-Kamaraj University] [This expression was substituted for the expression 'Madurai University' by section 4 of the Madurai University (Amendment and Special Provisions) Act, 1978 (Tamil Nadu Act No. 38 of1978) which was deemed to have come into force on the 22nd July 1978.] under this Act and the provisions of this Act shall, as far as may be, apply accordingly.