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[Cites 0, Cited by 0] [Section 81(2a)] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(2a)(b) in West Bengal Value Added Tax Act, 2003

(b)the way bill in the prescribed form or such document, as mentioned in clause (a) of sub-section (1) , produced is fake, false or incorrect in respect of description, quantity, weight and value of the goods transported, or