Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(xxii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxii)To promote urban centric rural services, and ecotourism etc., to establish better harmony to avoid rural - urban divide to leading towards rural economic prosperity and better quality of life.