Delhi High Court - Orders
Pramod Kumar Rawat vs Cbi on 6 October, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 241/2017
PRAMOD KUMAR RAWAT ..... Appellant
Through: Mr. V. K. Garg, Sr. Advocate with
Mr. P.S. Singhal, Mr. Akansh Singhal
and Mr. K. S. Rekhi, Advocates with
appellate in-person.
Versus
CBI ..... Respondent
Through: Mr. Prasanta Varma, SPP for CBI
with Ms. Hiteshi Kakkar and Mr.
Amrit Singh Khalsa, Advocates.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 06.10.2022
1. Learned counsel appearing on behalf of the appellant submits that since the matter was listed in Regulars and he was not expecting that the same would reach on that date, therefore, this court issued the court notice.
2. Learned counsel appearing on behalf of the appellant undertakes that he would appear on each date as and when the matter would be called out.
3. List after four weeks.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 06, 2022/p Signature Not Verified Digitally Signed By:PRIYA Signing Date:10.10.2022 17:59:10