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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(2)(c) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(c)the delegation of the powers conferred by this Act on the Government or any other authority, officer or person;