Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Himachal Pradesh - Subsection Section 57(b) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979 (b)any right, privilege, obligation or liability required, accrued or incurred under the said Act; or
