Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(1) in The Religious Institutions (Prevention Of Misuse) Act, 1988 (1)The Religious Institutions (Prevention of Misuse) Ordinance, 1988 (Ord. 3 of 1988), is hereby repealed.
