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[Cites 0, Cited by 0] [Section 73B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73B(10) in Andhra Pradesh Co-Operative Societies Rules, 1964

(10)Transaction with non-members. - Transaction with non-members shall be as per the guidelines of the Reserve Bank of India and National Bank for Agriculture and Rural Development. Hence rule 42 is inapplicable to Cooperative Credit Societies.