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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(1)(b) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(b)held as a tenant land belonging to any public trust of a religious or charitable nature for a continuous period of three years immediately before the let day of April, 1957, and