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[Cites 0, Cited by 0] [Section 93B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 93B(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)The [Treasury Officer/Sub-Treasury Officer] [Substituted by Notification No. 3507/I-A-280-1960, dated 20.08.1963.] shall also examine the claim made in the bill, record the fact of payment in the payment cages printed on the reverse of both the halves of the annuity roll, initial the entries and pass the bill if the claim is in order in the same manner as Civil Pension bills are passed.][* * *] [Deleted by Notification No. 558-RS/I-A-342-D-1957, dated 16.02.1959.].