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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Andhra Pradesh Electricity Regulatory Commission (Transmission Standards of Performance) Regulation, 2007

2.2Words and expressions used but not defined herein shall have the meaning assigned to them in Electricity Act, 2003, Indian Electricity Grid Code. Andhra Pradesh Electricity Grid Code and Indian Electricity Rules, 1956.