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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(c) in Rajasthan District Board Account Rules

(c)When work is done for private persons for which payments have to be made to the person doing the work and recoveries are made from the person for whom the work is done separate accounts shall be kept in the ledger both for the persons doing the work and for the persons for whom the work is done and cross references given:-