Calcutta High Court
Regional Provident Fund Commissioner ... vs Samnuggur Jute Factory & Anr on 22 April, 2022
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
OD - 1
ORDER SHEET
IA No. CA 3 of 2022
CP 128 of 1989
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
ORIGINAL SIDE
REGIONAL PROVIDENT FUND COMMISSIONER W.B.
VS
SAMNUGGUR JUTE FACTORY & ANR.
BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 22nd April, 2022.
Appearance:
Mr. Rudrajit Sarkar, Adv.
Mr. Debangshu Dinda, Adv.
Ms. Teresa Chetri, Adv.
...For the Petitioner
Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Shaunak Mitra, Adv.
Mr. Abhishek Jain, Adv.
...For the respondents
The Court : This matter is released from my list on personal ground.
(MD. NIZAMUDDIN, J.) TR/ 2