Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(2)(f) in Khasi Hills Autonomous District (Khasi Social Custom of Lineage) Act, 1997

(f)Whether the applicant and/or the applicant's parents or any of them hold any landed property in any area within any State in India.