Supreme Court - Daily Orders
National Highway Authority Of India vs Ram Gopal Saha on 16 August, 2019
Bench: Arun Mishra, Surya Kant
ITEM NO.13 COURT NO.4 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25713/2019
(Arising out of impugned final judgment and order dated 06-03-2018
in WPC No. 17616/2017 28-06-2018 in IA No. 9080/2018 passed by the
High Court Of Orissa At Cuttack)
NATIONAL HIGHWAY AUTHORITY OF INDIA & ANR. Petitioner(s)
VERSUS
RAM GOPAL SAHA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.119272/2019-CONDONATION OF DELAY
IN FILING and IA No.119275/2019-EXEMPTION FROM FILING O.T.)
WITH
Diary No(s). 25681/2019 (XI-A)
(FOR ADMISSION and I.R. and IA No.119619/2019-CONDONATION OF DELAY
IN FILING and IA No.119620/2019-EXEMPTION FROM FILING O.T.)
Date : 16-08-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Ms. Neetica Sharma, Adv.
for M/s. M. V. Kini & Associates
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List next week along with the records of SLP (C) D. No. 36851 of 2018.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.08.17 12:54:34 IST Reason: