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Supreme Court - Daily Orders

National Insurance Co. Ltd. vs Ram Diya on 28 August, 2015

Bench: Dipak Misra, R. Banumathi

  ITEM NO.41                             COURT NO.5                 SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                  No(s).   23878/2015

  (Arising out of impugned final judgment and order dated 28/04/2015
  in RP No. 3794/2013 passed by the National Consumers Disputes
  Reddressal Commission, New Delhi)

  NATIONAL INSURANCE CO. LTD.                                        Petitioner(s)

                                                VERSUS

  RAM DIYA                                                           Respondent(s)


  (with interim relief)


  Date : 28/08/2015 This petition was called on for hearing today.


  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MRS. JUSTICE R. BANUMATHI


  For Petitioner(s)                Mr. Neeraj Singh, Adv.
                                   Mr. Chander Shekhar Ashri, AOR


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed.



                   (Gulshan Kumar Arora)                        (H.S. Parasher)
                        Court Master                              Court Master




Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2015.08.28
17:14:10 IST
Reason: