Supreme Court - Daily Orders
National Insurance Co. Ltd. vs Ram Diya on 28 August, 2015
Bench: Dipak Misra, R. Banumathi
ITEM NO.41 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23878/2015
(Arising out of impugned final judgment and order dated 28/04/2015
in RP No. 3794/2013 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
NATIONAL INSURANCE CO. LTD. Petitioner(s)
VERSUS
RAM DIYA Respondent(s)
(with interim relief)
Date : 28/08/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Neeraj Singh, Adv.
Mr. Chander Shekhar Ashri, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.08.28
17:14:10 IST
Reason: