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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2) in The M.P. State Dental Council Rules, 1969

(2)All the voting paper covers,other than those rejected under rule 16, shall be opened and the voting papers taken out and mixed together. The voting papers shall than be scrutinised and the valid votes counted.