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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(3)(a) in The Murshidabad University Act, 2018

(a)nominee of the Chancellor, who shall be the Vice-Chancellor of a State aided University other than the concerned University and who shall be nominated in consultation with the Chancellor and who shall be the head of the Committee;