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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(iv) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(iv)The Chief Justice of the High Court of Judicature at Patna or any other Judge of that Court nominated by the Chief Justice ;