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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(2)(II) in Rajasthan Minor Mineral Concession Rules, 2017

(II)nothing in this sub-rule shall abridge the rights of cultivators under section 36 of the Rajasthan Tenancy Act, 1955.