Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Govt. Of Nct Of Delhi Through Its Chief ... vs Dr. Amita Dev & Anr on 10 July, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                    $~31 to 34
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11994/2019 & CM APPL. 49092/2019
                                                GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
                                                & ANR                                                                            .....Petitioner
                                                                                      Through:                 Ms. Avnish Ahlawat, Standing
                                                                                                               Counsel Mr. Nitesh Kumar Singh,
                                                                                                               Ms. Laavanya Kaushik, Ms. Aliza
                                                                                                               Alam and Mr. Mohnish Sehrawat,
                                                                                                               Advs.
                                                              versus
                                                DR. AMITA DEV & ANR                                                              .....Respondent
                                                              Through:                                         Mr. Sourabh Ahuja, Advocate.

                                    +           W.P.(C) 12002/2019 & CM APPL. 49108/2019
                                                GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
                                                & ANR                                                                            .....Petitioner
                                                                                      Through:                 Ms. Avnish Ahlawat, Standing
                                                                                                               Counsel Mr. Nitesh Kumar Singh,
                                                                                                               Ms. Laavanya Kaushik, Ms. Aliza
                                                                                                               Alam and Mr. Mohnish Sehrawat,
                                                                                                               Advocates.
                                                             versus
                                                A.K. CHOUDHARY & ANR                   .....Respondent
                                                             Through: Mr Sourabh Ahuja, Advocate.

                                    +           W.P.(C) 12031/2019 & CM APPL. 49233/2019
                                                GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
                                                & ANR                                                                             .....Petitioner
                                                                                      Through:                 Ms. Avnish Ahlawat, Standing
                                                                                                               Counsel Mr. Nitesh Kumar Singh,
                                    W.P.(C) 11994/2019 & connected matters                                                              Page 1 of 2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/07/2024 at 20:47:38
                                                                                                                Ms. Laavanya Kaushik, Ms. Aliza
                                                                                                               Alam and Mr. Mohnish Sehrawat,
                                                                                                               Advocates.
                                                             versus
                                                DR. DONY TOULTE & ORS                   .....Respondent
                                                             Through: Mr. Sourabh Ahuja, Advocate.

                                    +           W.P.(C) 419/2020
                                                GOVT. OF NCT OF DELHI AND ANR.                                                   .....Petitioner
                                                                                      Through:                 Ms. Avnish Ahlawat, Standing
                                                                                                               Counsel Mr. Nitesh Kumar Singh,
                                                                                                               Ms. Laavanya Kaushik, Ms. Aliza
                                                                                                               Alam and Mr. Mohnish Sehrawat,
                                                                                                               Advocates.
                                                             versus
                                                UDITA MALVIYA AND ORS.            .....Respondent
                                                             Through: Mr Sourabh Ahuja, Adv.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                      ORDER

% 10.07.2024

1. Counsel for parties are directed to file their respective written submissions with relevant documents/judgments on which they wish to rely upon, with relevant portion duly highlighted for the convenience of this Court within 04 weeks.

2. Renotify on 13.11.2024.

SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 10, 2024/ry W.P.(C) 11994/2019 & connected matters Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2024 at 20:47:38