Madhya Pradesh High Court
The State Of Madhya Pradesh vs Sonu @ Billi on 20 September, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE M CR C No. 46700 / 2021 STATE OF MP Vs. SONU @ BILLI
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INDORE, Dated : 20/09/2021 Heard through video conferencing. Mrs. Vinita Phaye, learned GA for the petitioner - State.
Office is directed to requisition the record. List thereafter.
(SUJOY PAUL) (ANIL VERMA)
JUDGE JUDGE
KR
Digitally signed by KAMAL RATHORE
Date: 2021.09.20 15:05:26 +05'30'