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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(b) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(b)Any amount not exceeding the total annual emoluments during the year after reducing the amount mentioned in (i), (ii) & (iii) above can be deposited voluntarily by the Account holder.