Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 8 in The Sugar Export Promotion Act, 1958 8. Sale by export agency of sugar delivered. (1)The export agency shall take all practical measures to export sugar delivered to it under this Act:
