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Bengal Presidency - Section

Section 259 in Police Regulations, Bengal , 1943

259. Investigation outside jurisdiction. [§ 12, Act V, 1861].

- Subject to the provisions of section 156, Code of Criminal Procedure, no station officer may be deputed to undertake the duties of, or conduct a special enquiry in, the jurisdiction of another police-station, without the sanction of the Circle Inspector or any officer of higher rank. [See. regulation 189(u)].