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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)for a period exceeding three months at a time unless leave so to absent himself has been granted by the Council, or