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[Cites 0, Cited by 0] [Section 88A(1)] [Section 88A] [Entire Act]

Union of India - Subsection

Section 88A(1)(a) in The Aircraft Rules, 1937

(a)[ embarking passengers] [Inserted by Notification No. G.S.R. 166 (E) dated 5.3.2014 (w.e.f. 10.3.2014)]