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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Telangana - Subsection

Section 61(a) in Telangana Urban Areas (Development) Act, 1975

(a)the provisions of Chapter XIII of the [Greater] [Substituted by Act No.13 of 2008.] Hyderabad Municipal Corporation Act, 1955, shall stand repealed;