Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Odisha - Subsection

Section 186(b) in Grama Panchayats Rules, 1968

(b)No fees shall charged for filling any appeal provided under the Local Fund Audit Act, 1948.